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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(i) in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

(i)No person who has been dismissed from any public or private employment, or has otherwise ceased to be in the service of the Corporation shall be re-employed except with the specific approval of the Board;