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[Cites 0, Cited by 0] [Section 17F] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17F(b) in A.P. Farmers Organisation Rules, 1997

(b)The inspecting authority shall have access to all records, to be maintained by the Water Users Association and shall affix his signature and date on the records and registers with his remarks, upon inspection.