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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Uttar Pradesh - Subsection

Section 51(ii) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

(ii)Any member of the Federation, through his authorised representative, may, at any time during office hours, by making an application to the Managing Director of the Federation and on payment of a fee of Rs. 500 inspect the accounts and the records of the Federation only in so far as they relate to the transactions of the member with the Federation.