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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(z) in Madhya Pradesh Electricity Regulatory Commission (Terms and Conditions for Tariff determination of energy from Renewable Energy Sources) Regulations, 2017

(z)'Solar Thermal Power' means the Solar Thermal Power Project that uses sunlight for direct conversion into electricity through Concentrated Solar Power technology based on either line focus or point focus principle;
(za)'Useful Life' in relation to unit of a generating station including evacuation system shall meat} the following duration from the Date of Commercial Operation (COD) of such generation facility, namely:-