Punjab-Haryana High Court
Union Of India vs Swaran Lata on 17 May, 2011
Author: M.M.S.Bedi
Bench: M.M.S.Bedi
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RFA No.5374 of 2010(O&M)
Date of Decision : 17.05.2011
Union of India ... Appellant
versus
Swaran Lata ... Respondent
CORAM: HON'BLE MR. JUSTICE M.M.S.BEDI
Present: Mr. Deepak Sharma, Advocate
for the appellant.
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M.M.S.Bedi, J.(Oral)
For orders, see RFA No.5368 of 2010 titled as Union of India versus Chanchal Devi.
May 17, 2011 (M.M.S.Bedi) sonia Judge