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[Cites 0, Cited by 0] [Section 27(4)] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(4)(a) in Rajasthan Transparency in Public Procurement Rules, 2013

(a)Execution of work on Piece Work System should normally be avoided. Piece Work System may be resorted to only in a uniform type of work in large quantities, like earth work of canals, desilting, repair and maintenance of roads, etc.