Madhya Pradesh High Court
J.K. Verma vs M/S Ashoka Buildcon Limited on 7 September, 2022
Author: Rajendra Kumar Verma
Bench: Rajendra Kumar Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 11265 of 2022 (J.K. VERMA Vs M/S ASHOKA BUILDCON LIMITED AND OTHERS) Dated : 07-09-2022 Petitioner-J.K. Verma is present in person.
As per the report of Registry limitation shall be calculated after filing of certified copy of impugned order. Certified copy of the impugned order is available on record, therefore, Registry is directed to calculate the limitation and furnish the report regarding the limitation period.
List after two weeks'.
(RAJENDRA KUMAR (VERMA)) JUDGE sumathi Signature Not Verified Signed by: SUMATHI JAGADEESAN Signing time: 07-09-2022 17:05:32