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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(7) in The Orissa Children's and Women's Welfare Service Rules, 1989

(7)If any member of the Junior Grade of the Service, on being promoted to the Senior Grade of the Service, in accordance with the provisions of these rules, fails, within such time as may be allowed in that behalf by the Director, without good and sufficient reason, to join the new post, her promotion shall be cancelled by the Director :Provided that the decision of the Secretary to Government in the Community Development and Rural Reconstruction Department on the representation of the person affected by the operation of this sub-rule shall be final.