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[Cites 0, Cited by 0] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(8) in The Bangalore Metro Railway (General) Rules, 2011

(8)The Train Operator of the following train shall drive his train in Coded Manual mode as far as the signaling permits, thereafter, the traffic controller shall instruct the train operator to drive the train under Restricted manual mode and proceed at reduced speed as near to the divided train as possible and stop and the Station Controller and the security staff shall then leave the train from the side and board the divided train.