Section 3(18)(i) in Plant Quarantine (Regulation of Import into India) Order, 2003

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Union of India - Subsection

Section 3(18)(i) in Plant Quarantine (Regulation of Import into India) Order, 2003

(i)to file an application for the quarantine inspection of imported seeds, plants and plant products or other regulated articles in the form PQ 15 along with copies of relevant documents and fees as prescribed under Schedule-IX payable by a demand draft to the competent authority

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Union of India - Subsection

Section 3(18)(i) in Plant Quarantine (Regulation of Import into India) Order, 2003