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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(2) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(2)The tariff for a transmission or distribution licensee or a generating company shall ordinarily be determined not more than once in a year, except in case of fuel cost adjustment, wherever applicable.