Section 43 in The Howrah Municipal Corporation Act, 1980
43. Nomination of a panel of presiding officers
. - (1) The Chairman shall at the beginning of each calendar year nominate from amongst the elected members of Corporation a panel of not more than three presiding officers and specify a sequence in which any one of them may preside over the meetings of the Corporation in the absence of the Chairman.(2)A member nominated under sub-section (1) shall hold office until a new panel of presiding officers is nominated.
