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State of Odisha - Section

Section 3 in The Orissa Panchayat Samiti (Administration of Affairs) Rules, 1987

3. Inspection of works by the Chairman.

- All works and schemes undertaken by the Samiti either directly or through the agency of a Grama Panchayat and all the institutions under the control of the Samiti may be inspected and supervised by the Chairman of the Samiti.