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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(40) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(40)"fire pump / booster fire pump" means a mechanical / electrical device that boots up the water pressure at the top level of a multi storeyed / high rise building and which is capable of a pressure of 3.2 kg / cm2 at the nearest point;