Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Gujarat - Subsection Section 19(3) in Kamdhenu University Act, 2009 (3)The Director of Research, the Director of Extension Education, the Director of Information Technology and the Director of Students' Welfare shall exercise such powers and perform such duties as may be prescribed.
