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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(a) in Peraringnar Anna Centenary Co-operative Milk Producers Welfare Fund Rules, 2010

(a)Contribution to the Fund.- Every subscriber shall subscribe to the fund, at the rate of one Rupee per month. The concerned society shall contribute fifty paise and the concerned Union shall contribute fifty paise on behalf of the subscriber.