Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Andhra Pradesh - Subsection Section 15(2) in Andhra Pradesh Vaidya Vidhana Parishad Act, 1986 (2)The Government may, from time to time advance, loans to the Commissionerate for purposes of this Act on such terms and conditions as the Government may determine.
