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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(j) in Andhra Pradesh Regulation of Admissions into Post Graduate Engineering Including Technology/Pharmacy/ Architecture and Planning Courses (through Graduate Aptitude Test in Engineering and Common Entrance Test) Rules, 2007

(j)"Graduate Aptitude Test in Engineering", hereinafter called GATE, mean the all - India examination administered and conducted by the GATI Committee on behalf of the National Coordination Board-GATE, Ministry of Human Resources Development, Government of India.