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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(3) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(3)As soon as the accounts of the Institute are audited, the Institute shall send a copy of the audited accounts together with audit report and balance sheet to the State Government in such manner as may be prescribed by regulations.