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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(b) in The Orissa Children's and Women's Welfare Service Rules, 1989

(b)[ officers appointed by way of selection- [Substituted vide W.C.D.D. Notification No. 23230 dated 8.10.2007.]
(i)In case of Anganwadi Workers shall rank in the order in which their names are arranged by the Selection Committee in pursuance of clause (a) of sub-rule (3) of rule 8.
(ii)In case of Lady Village Level Workers.shall rank in the order in which their names are arranged by the Selection Committee in pursuance of clause (b) of sub-rule (3) of rule 8 :