Bombay High Court
Trident Steel And Engineering Co vs Vallourec And Another on 19 September, 2018
Bench: S.C. Dharmadhikari, B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION IN COMMERCIAL APPELLATE DIVISION MATTERS
LODGING NO. 1002 OF 2018
In
COMMERCIAL APPEAL LODGING NO . 434 OF 2018
Trident Steel And Engineering Co. ....Petitioner
V/S
Vallourec And Another ....Respondent
WITH NOTICE OF MOTION IN COMMERCIAL APPELLATE DIVISION MATTERS LODGING NO. 1010 OF 2018 In COMMERCIAL APPEAL LODGING NO . 434 OF 2018 Trident Steel And Engineering Co. ....Petitioner V/S Vallourec And Another ....Respondent WITH COMMERCIAL APPEAL LODGING NO. 434 OF 2018 In NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS LODGING NO . 231 OF 2018 Trident Steel And Engineering Co. ....Petitioner V/S Vallourec And Another ....Respondent Mr.Mayur Khandeparkar a/w Mr.Kunal Kanungo, Mr.Smit Shah and Mr.Nilesh Gala i/b S Venkateshwar And Kunal Kanungo For the Appellants/ Applicants Page 1/2 ::: Uploaded on - 19/09/2018 ::: Downloaded on - 20/09/2018 02:00:02 ::: Mr.Ravi Kadam, Senior Counsel a/w Mr.Nehul Shah and Ms.Snehal Dukhale for R.No.1.
CORAM : S.C. DHARMADHIKARI & B.P. COLABAWALLA, JJ DATE : 19th September, 2018 P.C. :
By consent Stand Over to 28th September,2018. To be listed on Supplementary Board.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 19/09/2018 ::: Downloaded on - 20/09/2018 02:00:02 :::