Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Bengal Presidency - Subsection Section 2(5) in The Bengal Agricultural And Sanitary Improvement Act, 1920 (5)"local area" means the portion of a district or districts to which a scheme under this Act relates, and any municipal area included within such scheme;
