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[Cites 0, Cited by 0] [Section 8(6)] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(6)(h) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(h)Variation in number or mix of consumers or quantities of electricity supplied to the consumers.