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Telecom Regulatory Authority Of India - Section

Section 1959 in The Indo-Tibetan Border Police Force Telecommunication Cadre (Group 'A' And 'B' Posts) Recruitment Rules, 1999

1959.

G.S.R. 629 (E) dated 8th September. 1999. - In exercise of the powers conferred by Cl. (b) of sub-section (2) of Section 156 of the Indo Tibetan Border Police Force Act, 1992 (35 of 1992), and in supersession of (i) the Indo-Tibetan Border Police Telecommunication (Gazetted) Cadre Recruitment Rules, 1991, (ii) Indo-Tibetan Border Police Telecommunication (Non-Gazetted) Cadre Recruitment Rules, 1983, except as respects things done or omitted to be done before such supersession, the Central Government hereby makes the following rules regulating the method of recruitment to Group 'A' and 'B' post in Telecommunication Cadre in Indo-Tibetan Border Police Force, namely.