Himachal Pradesh High Court
Bali Ram Thakur vs . Union Of India & Anr. on 28 March, 2022
Bench: Tarlok Singh Chauhan, Sandeep Sharma
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Bali Ram Thakur vs. Union of India & Anr.
CWP No.8073/2021A 28.3.2022 Present: Mr. P.S. Goverdhan, Advocate, for the petitioner.
Mr. Balram Sharma, ASGI, for the respondents.
Rejoinder is stated to have been filed in the Registry, however the same is not on record. Registry is directed to trace and place the same on record, even if it is under objections. List on 18th April, 2022.
( Tarlok Singh Chauhan) Judge ( Sandeep Sharma ) Judge 28th March, 2022 (CS) ::: Downloaded on - 28/03/2022 20:13:46 :::CIS