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NCT Delhi - Section

Section 43 in The Azadpur Agricultural Produce Market Committee Bye-Laws, 1980

43. Licensee, to assist in smooth working of the market.

- The Committee may, with the previous sanction of the Board take any action on it deems necessary, e.g. suspension, cancellation or debarment from holding a licence from the Market Committee, or the forfeiture of a part or the whole of the deposit/security kept with the Market Committee, against any person, who in its opinion is responsible for such commission or omission, as is calculated to impede the smooth working of the market.