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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Odisha - Subsection

Section 41(3) in Orissa Pani Panchayat Rules, 2003

(3)The election of the Executive Committee, the President, the Secretary and the Treasurer of the Distributary Committee shall be held in the office of the Distributary Committee or at such other public place as the Election Authority may determine in the notification under Sub-rule(2) of Rule 38.