Bombay High Court
M/S. Irb Infrastructure Developers ... vs Mr. Vasantrai Harilal Gohil And Ors on 28 June, 2024
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
Board Sr.No.:-49
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
FIRST APPEAL NO. 187 OF 2021
Vasantrai Harilal Gohil And Anr. ....APPELLANT
V/S
Irb Infrastructure Developers Ltd. And Ors. ....RESPONDENT
WITH FIRST APPEAL NO. 1369 OF 2019 M/s. Irb Infrastructure Developers Ltd. And Ors.....APPELLANT V/S Mr. Vasantrai Harilal Gohil And Ors. ....RESPONDENT WITH FIRST APPEAL NO. 103 OF 2020 Irb Surat Dahisar Tollway Ltd. Formerly Known....APPELLANT As Irb Surat Dahisar Tollway Pvt. Ltd.
V/S Shri. Vasantrai Harilal Gohil And Ors. ....RESPONDENT WITH FIRST APPEAL NO. 148 OF 2020 Mr. Ganesh Nana Sakpal And Ors. ....APPELLANT V/S Mr. Vasantrai Harilal Gohil And Ors. ....RESPONDENT Page 1/2 ::: Uploaded on - 28/06/2024 ::: Downloaded on - 15/07/2024 10:10:04 ::: CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA & HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA, JJ DATE : 28th June, 2024 P.C. :
Due to paucity of time, stand over to 05/07/2024. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 28/06/2024 ::: Downloaded on - 15/07/2024 10:10:04 :::