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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(1) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in the State Special Branch) Rules, 2013

(1)As soon as it is decided that selection is to be made to fulfill a certain number of vacant posts as specified in column number 2 of Section-B and Section-C of Schedule-I from amongst the persons mentioned in column 3 of Schedule-I, the Superintendent of Police (Intelligence) Jaipur shall invite applications from all eligible persons through their controlling officers by a specified date through a general notice. The applications of the persons who are eligible for selection to the post(s) as specified in column number-2 of Schedule-I under the provisions of these rules along with the Annual Performance Appraisal Reports and other service record shall be forwarded by the concerned controlling officers along with their comments; if any, to the Superintendent of Police (Intelligence) Jaipur.