Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

Bombay Presidency - Subsection

Section 23(2)(d) in Bombay Aerial Ropeways Act, 1955

(d)shall pay the surplus, if any, of such proceeds to the promoter.