Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76] [Entire Act] State of Gujarat - Subsection Section 76(2) in Gujarat Organic Agricultural University Act, 2017 (2)No order made under sub-section (I) shall be questioned in any Court of law on the ground that no difficulty, as referred to in the said sub-section, existed.
