Bombay High Court
Panchfula Shankarrao Sadanshive vs Senior Postmaster, Amravati And Others on 10 November, 2022
Author: Anil L. Pansare
Bench: S.B. Shukre, Anil Laxman Pansare
1 19-W.P.No.6345.2022
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
WRIT PETITION NO. 6345 OF 2022
Smt. Panchfula Shankarrao Sadanshive
..VS..
Senior Postmaster, Office of the Senior Postmaster, Head Post Office, Amravati and
others
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Mr. S.P. Kowale, Advocate for petitioner.
CORAM : SUNIL B. SHUKRE AND
ANIL L. PANSARE, JJ.
DATED : 10.11.2022 Learned counsel for the petitioner, on instructions, seeks leave of the Court to withdraw the petition.
2. Leave is granted.
3. The Writ Petition is disposed of as withdrawn.
JUDGE JUDGE
Kirtak
Digitally Signed By:KIRTAK BHIMRAO JANARDHAN Signing Date:10.11.2022 18:52