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[Cites 0, Cited by 0] [Section 83(1)] [Section 83] [Entire Act]

Union of India - Subsection

Section 83(1)(g) in The Coal Mines Regulations, 2011

(g)in addition to the system of signaling provided in the shaft and the winding system, another means of two way communication/telecommunication system shall also be provided so that the winding engine driver, banksman, onsetter, persons travelling inside the cage or any other person can contact and communicate with each other without any difficulties and hindrance.