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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(g) in The Rajasthan Financial Corporation (Staff) Regulations, 1958

(g)"Personal Pay" means an additional pay granted to an employee-
(i)to save him from a loss of Substantive pay in respect of a permanent post due to a revision of pay or to any reduction of such Substantive pay otherwise than as a disciplinary measure; or
(ii)in exceptional circumstances, on other personal considerations.