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Madhya Pradesh High Court

Gopichand Moolchandani vs Deepa Parwani on 27 January, 2020

Author: Jagdish Prasad Gupta

Bench: Jagdish Prasad Gupta

1 MCRC-1898-2020 The High Court Of Madhya Pradesh MCRC-1898-2020 (GOPICHAND MOOLCHANDANI Vs DEEPA PARWANI) 1 Jabalpur, Dated : 27-01-2020 None present for the applicant. Default pointed out by the registry be cured within two weeks, failing which this case be dismissed without further reference to this Court.

(J. P. GUPTA) JUDGE TARUN Digitally signed by TARUN KUMAR SALUNKE tarun DN: c=IN, o=HIGH COURT OF MP, ou=GOVERNMENT, KUMAR postalCode=482002, st=Madhya Pradesh, 2.5.4.20=19a265290eb7f6307 d4a64122959af56e05e3d1d6 SALUN 09e0fd1051d7f6331251f99, serialNumber=0e7afab970b5 23fc5e1fd370da00347dabfa9 6b26cbffd08773a847c03d311 KE 5c, cn=TARUN KUMAR SALUNKE Date: 2020.01.27 16:56:53 +05'30'