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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Kerala - Subsection

Section 10(3) in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

(3)When a person ceases to be a member of the General Council, he shall ceaseto be a member of any of the authorities of the University of which he may happen to be amember by virtue of the membership in the General Council.