Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64A] [Entire Act] State of Tamilnadu - Subsection Section 64A(iv) in The Tamil Nadu Cinemas (Regulation) Rules, 1957 (iv)The licensing authority should enter in the "C" Form licence the capacity of the air-conditioning unit installed in the theatre by the licensee.
