Section 21 in The Chhattisgarh Sah Chikitsa Parishad Act, 2001
21. Power of Council to invite any person having special knowledge or experience in paramedicine.
(1)The Council may, if it thinks necessary, invite any person having special knowledge or experience in paramedicine to its meetings, to hear his views on the subject. Such person shall have right to lake part in the discussion on the subject but shall not have the right to vote in the meeting of the Council.(2)The invitee shall be entitled to receive such allowances as specified in Section 20.
