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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Chattisgarh - Subsection

Section 21(1) in The Chhattisgarh Sah Chikitsa Parishad Act, 2001

(1)The Council may, if it thinks necessary, invite any person having special knowledge or experience in paramedicine to its meetings, to hear his views on the subject. Such person shall have right to lake part in the discussion on the subject but shall not have the right to vote in the meeting of the Council.