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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(4) in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005

(4)The State Load Despatch Center shall take a decision on the application within the time period as specified below :
S. No. Term of Open Access Maximum Processing time
1. Upto one day 12 hours
2. Upto seven days Two days
3. Upto thirty days Seven days
4. Upto one hundred and eighty days Fifteen days
5. Upto one year Thirty days