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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Maharashtra - Subsection

Section 87(2) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(2)The Director/Dean shall be the ex-officio Chairman of the Selection Committee. In the absence of the Chairman, the Member nominated by the Vice-Chancellor shall temporarily act as Chairman of the Selection Committee.