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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Chattisgarh - Subsection

Section 50(1) in Chhattisgarh Stamp (Payment of Duty by Means of e-Stamp Certificate) Rules, 2016

(1)The Superintendent of Stamps Chhattisgarh, Raipur shall designate a DIG, DR or any other officer of the department to be called as "Grievance Redressai Officers" to look and enquire into the complaints received against the misconduct or irregularities of the Central Record Keeping Agency or its Authorised Collection Centers or any other official related with the implementation of the e-Stamping system.