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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(3) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(3)A general body meeting shall also be held on receipt of a direction to do so from the Government or from the Commissioner or by the next higher tier of the Farmers' Organisation in respect of matters relating to urgent public importance.