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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(c) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(c)the last day for withdrawal of candidature which shall be the second day after the scrutiny of nominations or, if that day is a public holiday, the next succeeding day which is not a public holiday;