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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(ii) in The Karanj Seeds Grading and Marking Rules, 2009

(ii)"authorised packer" means a person or a body of persons who has or have been granted a certificate of authorisation to grade and mark Karanj seeds in accordance with the grade standards and procedure under these rules;