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Union of India - Section

Section 2 in The Karanj Seeds Grading and Marking Rules, 2009

2. Definitions.

- (i) "Agricultural Marketing Adviser" means the Agricultural Marketing Adviser to the Government of India.
(ii)"authorised packer" means a person or a body of persons who has or have been granted a certificate of authorisation to grade and mark Karanj seeds in accordance with the grade standards and procedure under these rules;
(iii)"certificate of authorization" means a certificate issued under the provisions of the General Grading and Marking Rules, 1988 authorizing a person or a body of persons to grade and mark Karanj seeds with the grade designation mark;
(iv)"General Grading and Marking Rules" means the General grading and Marking Rules, 1988 made under section 3 of the Agricultural Produce (Grading and Marking) Act, 1937 (1 of 1937);
(v)"Grade designation mark" means the "Agmark Insignia" referred to in rule 5.
(vi)"Schedule" means a Schedule appended to these rules.