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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Bihar - Subsection

Section 1(3) in Bihar and Orissa Places of Pilgrimage Act, 1920

(3)The [State] [Substituted by A.L.O.] Government may by notification extend all or any of the other provisions of this Act to any local area to or through which people go on pilgrimage.