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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Goa - Subsection

Section 10(2) in The Goa, Daman and Diu Registration of Tourist Trade Rules, 1985

(2)Every hotel-keeper shall maintain the following books and registers duly prescribed and approved by the prescribed authority, namely:-
(a)Complaint book.
(b)Tourist register in Form XI.
(c)Cash memo.
(d)Bill book duly numbered.
(e)Receipt book duly numbered.
(f)Register of advance booking with advance money received.
(g)The name of the person or concern with the address from where order is received.