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[Cites 0, Cited by 0] [Section 83(3)] [Section 83] [Entire Act]

State of Assam - Subsection

Section 83(3)(vi) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(vi)lying of dual pipe lines is necessary, viz., one for carrying potable water and other for carrying grey water duly marked in orange colour and laid separately for the ease of identifying the pipe carrying grey water;