Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] UT Chandigarh - Subsection Section 11(12) in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967 (12)One member elected by the members of the Institute from amongst the three Members of Parliament elected to the Institute.
